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State of Madhya Pradesh - Section

Section 29 in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968

29. Repeal.

- The Madhya Bharat Special Armed Force Act Samvat, 2007 (No. 75 of 1950), and the Rajasthan Armed Constabulary Act, 1950 (No. XII of 1950), in so far as it relates to Sironj region, are hereby repealed.