Section 57 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011
57. Directions on questions of Policy.
(1)In the discharge of its functions, the Board shall be guided by such directions on questions of policy, as may be given to it by the State Government.(2)If any question arises whether any matter is or is not a matter as respects which the State Government may issue a direction under sub section (1), the decision of the State Government shall be final.
