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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(4)(b) in The Assam Fiscal Responsibility and Budget Management Act, 2005

(b)an evaluation of the fiscal indicators in the previous year vis-à-vis the target set out earlier and the likely performance in the current year as per revised estimates;