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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(a) in The Southern State (Regulation of Export of Rice) Order, 1964

(a)stop and search, or authorise any person to stop and search any person or any boat, motor or other vehicle or any receptable used or intended to be used for the export of rice;