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[Cites 0, Cited by 0] [Section 110] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 110(1) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(1)The format of disclosure of financial results may be as per the disclosure requirements of the issuing company in the home country where the Issuing Company is listed.