Section 39(7) in The Delhi Municipal Corporation Act, 1957
(7)The Rural Areas Committee as well as the Education Committee shall at its first meeting in each year elect one of its members [who is a councillor to be the Chairman and another member to be the Deputy Chairman.] [Substituted by Act 67 of 1993, section 34, for to be the Chairman and another member to be the "Deputy Chairman" (w.e.f. 1-10-1993)]
