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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(5)(b) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(b)He shall be responsible for the due custody of records and common seal of the University.