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State of Uttar Pradesh - Section

Section 15 in The U.P. State Universities (Centralised) Service Rules, 1975

15. Communication of the number of vacancies

. - Whenever a vacancy/vacancies to a post in the service require/requires to be filled by direct recruitment, the Secretary shall send intimation about it to the Commission intimating also the number of vacancy/vacancies. If any, reserved for candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories under Rule 8.