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State of Kerala - Section

Section 89A in Kerala Factories Rules, 1957

89A. Notice regarding first aid.

- A notice containing the name of the persons working within the precincts of the factory who are trained in first aid treatment and who are in charge of the first aid boxes or cupboards shall be posted in every factory at a conspicuous place and near each such box or cupboard. The notice shall also indicate work-room where the said persons shall be available. The name of the nearest hospital and its telephone number shall also be mentioned prominently in the said notice.