Section 7 in National Housing Bank (Slum Improvement And Low Cost Housing Fund) Regulation, 1993
7. Annual Accounts of the Fund.
- The annual accounts of the fund shall be prepared and set out in the following manner:(a)a balance sheet as on 30th June of the year as specified in Schedule I annexed hereto;(b)a profit and loss account for the year ended 30th June as specified in Schedule II annexed hereto.
