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[Cites 0, Cited by 4] [Section 14(1)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(1)(b) in Bihar Secretariat Service Act, 2007

(b)The remaining twenty per-cent of posts shall be filled through a Limited Competitive Examination conducted by the Bihar Public Service Commission from amongst the Assistants who are confirmed in the service and have rendered continuous service more than five years in the grade of Assistants.