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State of Goa - Section

Section 6 in The Goa Sewerage System and Sanitation Services Management Rules, 2010

6. Connection Charges.

- The following connection charges shall be paid by a person while availing connection to sewerage system developed by P.W.D.
(a)Domestic Category:
(i)Rs. 200/- per connection upto 150 mm dia.
(ii)Rs. 350/- per connection above 150 mm dia.
(iii)Rs. 100/- per flat/house if in-group joining with one connection.
(b)Commercial Category:
(i)Rs. 500/- per connection upto 150 mm dia.
(ii)Rs. 750/- per connection above 150 mm dia.
(iii)Rs. 250/- per consumer if in-group joining with one connection.
(c)Industrial Category:
(i)Rs. 1000/- per connection upto 150 mm dia.
(ii)Rs. 2000/- per connection above 150 mm dia.
(iii)Rs. 500/- per industry if in-group joining with one connection.
(d)Public Places:
(i)Rs. 1000/- per connection upto 150 mm dia.
(ii)Rs. 2000/- per connection above 150 mm dia.