Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 338A(8)] [Article 338A] [Constitution]

Constitution Subarticle

Article 338A(8)(e) in Constitution of India

(e)issuing commissions for the examination of witnesses and documents;