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Union of India - Section
Section 10 in The Competition Commission Of India (Number Of Additional, Joint, Deputy Or Assistant Director-General Other Officers And Employees, Their Manner Of Appointment, Qualification, Salary, Allowances And Other Terms And Conditions Of Service) Rules, 2009
10. Powers to relax .-The Central Government shall have power to relax the provisions of any of these rules in respect of any class or category of persons.
[SCHEDULE I][See rule 3]| Post of Professionals in the office of DG-CCI | ||||
| Sl. No. | Name of post | No. of posts | Pay band | Grade pay |
| 1. | Director-General | 1 | Rs.37,400-67,000 | Rs.10,000 or Rs. 12,000 |
| 2. | Additional Director-General | 4 | Rs.37,400-67,000 | Rs.8,900 |
| 3. | Joint Director-General | 8 | Rs.37,400-67,000 | Rs.8,700 |
| 4. | Deputy Director-General | 20 | Rs.15,600-39,100 | Rs.7,600 |
| Support Staff in the office of DG-CCI | ||||
| Sl. No. | Name of post | No. of posts | Pay band | Grade pay |
| 1. | Deputy Director-General | 1 | Rs.15,600-39,100 | Rs.7,600 |
| 2. | Assistant Director-General | 3 | Rs.15,600-39,100 | Rs.6,600 |
| 3. | Office Manager | 4 | Rs.9,300-34,800 | Rs.5,400 |