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Union of India - Section

Section 10 in The Competition Commission Of India (Number Of Additional, Joint, Deputy Or Assistant Director-General Other Officers And Employees, Their Manner Of Appointment, Qualification, Salary, Allowances And Other Terms And Conditions Of Service) Rules, 2009

10. Powers to relax .-The Central Government shall have power to relax the provisions of any of these rules in respect of any class or category of persons.

[SCHEDULE I][See rule 3]
Post of Professionals in the office of DG-CCI
Sl. No. Name of post No. of posts Pay band Grade pay
1. Director-General 1 Rs.37,400-67,000 Rs.10,000 or Rs. 12,000
2. Additional Director-General 4 Rs.37,400-67,000 Rs.8,900
3. Joint Director-General 8 Rs.37,400-67,000 Rs.8,700
4. Deputy Director-General 20 Rs.15,600-39,100 Rs.7,600
 
Support Staff in the office of DG-CCI
Sl. No. Name of post No. of posts Pay band Grade pay
1. Deputy Director-General 1 Rs.15,600-39,100 Rs.7,600
2. Assistant Director-General 3 Rs.15,600-39,100 Rs.6,600
3. Office Manager 4 Rs.9,300-34,800 Rs.5,400
Note. - The pay scale of the post of Director General may be kept flexible at Rs. 37,400 - 67,000 with Grade Pay of Rs. 10,000 or Rs. 37,400 - 67,000 with Grade Pay of Rs. 12,000 as may be decided by the Competent Authority, so that suitable incumbents may be appointed against this post.