Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(11) in The Coal Mines Regulations, 2017

(11)The person in charge at the top or bottom of the incline shall ensure that no unauthorised person rides on any tub.