Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172] [Entire Act] State of Bihar - Subsection Section 172(i) in Bihar Chaukidari Manual (i)All bills against the fund shall be signed by him, the charges being regulated by the ordinary budget Rules.
