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[Cites 1, Cited by 0]

Madras High Court

Mr.Thiruvengadam … vs The Superintendent Of Police on 25 November, 2021

Author: S.M. Subramaniam

Bench: S.M. Subramaniam

                                                                          W.P.No.15034 of 2015


                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                           DATED : 25.11.2021

                                                  CORAM :

                       THE HONOURABLE MR. JUSTICE S.M. SUBRAMANIAM

                                           W.P.No.15034 of 2015


                    Mr.Thiruvengadam                              … Petitioner
                                                     Vs.

                    1.The Superintendent of Police
                      Krishnigiri
                      Krishnagiri Dt.

                    2.The Inspector of Police,
                      Samapatty Police Station,
                      Krishnagiri District.                   … Respondents



                    Prayer: Writ Petition is filed under Article 226 of the Constitution

                    of India, seeking for a Writ of Certiorari, calling for the records of

                    the second Respondent pertaining to the order dated 25.04.2015 and

                    quash the same and direct the 2nd respondent to give permission to

                    conduct the dance programme in the event of Sri Sri Vediyappa samy

                    Temple festival on 03.06.2015 at Vasanthi @ Vellaiyampathi.

https://www.mhc.tn.gov.in/judis


                    Page 1 of 4
                                                                          W.P.No.15034 of 2015


                                  For Petitioner   :      Mr.K Tamilarasan
                                                          for Mr.SK.Chandrakumar

                                  For Respondents :       Mr.C. Selvaraj
                                                          Additional Government Pleader

                                                       ORDER

The present Writ Petition is filed challenging the order declining permission to conduct dance programme in Sri Vediyappa Samy Temple festival at Uthangarai Talu, Vellaiyampathi Village.

The permission was sought for by the festival committee to conduct dance programme during the temple festival on 01.06.2015 and 03.06.2015. The said permission sought for was rejected by the Police authorities. Thus, the Writ Petition was filed. In view of the fact that cause arose for the purpose of filing the Writ Petition became vanished, no further adjudication needs to be undertaken.

Consequently, the Writ Petition stands disposed of as infructuous.

No costs.


                                                                              25.11.2021
                    kan/shr
                    Index    :yes/no
                    Internet :yes/no

speaking order /non speaking order https://www.mhc.tn.gov.in/judis Page 2 of 4 W.P.No.15034 of 2015 To

1.The Superintendent of Police Krishnigiri Krishnagiri Dt.

2.The Inspector of Police, Samapatty Police Station, Krishnagiri District.

https://www.mhc.tn.gov.in/judis Page 3 of 4 W.P.No.15034 of 2015 S.M. SUBRAMANIAM, J kan/shr W.P.No.15034 of 2015 25.11.2021 https://www.mhc.tn.gov.in/judis Page 4 of 4