Madras High Court
Mr.Thiruvengadam … vs The Superintendent Of Police on 25 November, 2021
Author: S.M. Subramaniam
Bench: S.M. Subramaniam
W.P.No.15034 of 2015
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 25.11.2021
CORAM :
THE HONOURABLE MR. JUSTICE S.M. SUBRAMANIAM
W.P.No.15034 of 2015
Mr.Thiruvengadam … Petitioner
Vs.
1.The Superintendent of Police
Krishnigiri
Krishnagiri Dt.
2.The Inspector of Police,
Samapatty Police Station,
Krishnagiri District. … Respondents
Prayer: Writ Petition is filed under Article 226 of the Constitution
of India, seeking for a Writ of Certiorari, calling for the records of
the second Respondent pertaining to the order dated 25.04.2015 and
quash the same and direct the 2nd respondent to give permission to
conduct the dance programme in the event of Sri Sri Vediyappa samy
Temple festival on 03.06.2015 at Vasanthi @ Vellaiyampathi.
https://www.mhc.tn.gov.in/judis
Page 1 of 4
W.P.No.15034 of 2015
For Petitioner : Mr.K Tamilarasan
for Mr.SK.Chandrakumar
For Respondents : Mr.C. Selvaraj
Additional Government Pleader
ORDER
The present Writ Petition is filed challenging the order declining permission to conduct dance programme in Sri Vediyappa Samy Temple festival at Uthangarai Talu, Vellaiyampathi Village.
The permission was sought for by the festival committee to conduct dance programme during the temple festival on 01.06.2015 and 03.06.2015. The said permission sought for was rejected by the Police authorities. Thus, the Writ Petition was filed. In view of the fact that cause arose for the purpose of filing the Writ Petition became vanished, no further adjudication needs to be undertaken.
Consequently, the Writ Petition stands disposed of as infructuous.
No costs.
25.11.2021
kan/shr
Index :yes/no
Internet :yes/no
speaking order /non speaking order https://www.mhc.tn.gov.in/judis Page 2 of 4 W.P.No.15034 of 2015 To
1.The Superintendent of Police Krishnigiri Krishnagiri Dt.
2.The Inspector of Police, Samapatty Police Station, Krishnagiri District.
https://www.mhc.tn.gov.in/judis Page 3 of 4 W.P.No.15034 of 2015 S.M. SUBRAMANIAM, J kan/shr W.P.No.15034 of 2015 25.11.2021 https://www.mhc.tn.gov.in/judis Page 4 of 4