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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1) in Gujarat Special Investment Region Act, 2009

(1)The State Government may, by notification in the Official Gazette, declare such of the outer area not exceeding three kilometres on either side adjoining to a Special Investment Region, to be the periphery of the Special Investment Region as it deems fit.