Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] British India - Section Section 8 in The Amending Act, 1901 8. The entry relating to the Madras Village-panchayats Regulation, 1816 (5 of 1816), repealed by Act 12 of 1927, s. 2 and Sch.
