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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(x) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(x)[ provide for a comprehensive academic audit system, to review the functioning and performance of divisions, schools, centres, departments, library and other academic infrastructure once in three years along with setting up of an internal quality assurance cell, and to recommend to the Executive Council;] [Substituted 'provide for the inspection of the class rooms, computer and language laboratories, library and the residential hostels' by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]