Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(1) in The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947 (1)The transfer or partition of any land contrary to the provisions of this Act shall be void.
