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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Uttar Pradesh - Subsection

Section 169(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)In particular, such sanction shall not operate to relieve any person from the obligation imposed by Section 181 to obtain separate sanction for any structure referred to therein.