Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Himachal Pradesh - Subsection Section 5(c) in The Himachal Pradesh Nautor Land Rules, 1968 (c)Construction of:-(i)Any building subservient to agriculture;(ii)thrashing floor;(iii)water mill; and(iv)water channel.
