Supreme Court - Daily Orders
Raahat Safe Community Foundation vs Union Of India . on 8 August, 2014
$ ITEM NO.202 COURT NO.5 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 162/2010
RAAHAT SAFE COMMUNITY FOUNDATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With office report)
(For final disposal)
Date : 08/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Ms. Charu Mathur ,Adv.
Mr. Hari Haran, Adv.
Ms. Amrita Panda, Adv.
Mr. Surain Uppal, Adv.
For Respondent(s) Mr. J.S. Attri, Sr. Adv.
Ms. Sunita Sharma, Adv.
Mr. S.S. Rawat, Adv.
Mr. D. S. Mahra ,Adv.
Mr. S.S.Shamshery, AAG
Mr. Sandeep Singh, Adv.
Mr. Amit Sharma, Adv.
Mr. Harshvardhan Singh Rathore, Adv.
Mr. Varun Punia, Adv.
Mr. Sapam Biswajit M., Adv.
Mr. Ashok Kr. Singh, Adv.
Ms. Asha G. Nair, Adv.
Mr. Abhishek Kumar Pandey, Adv.
Ms. Bansuri Swaraj, Adv.
Mr. A.P. Mayee, Adv.
Mr. Manjit Singh, AAG
Mrs. Vivekta Singh, Adv.
Mrs. Nupur Choudhary, Adv.
Mr. Sanjay Kumar Rathee, Adv.
Signature Not Verified
Digitally signed by
Mr. Kamal Mohan Gupta, Adv.
Rajni Mukhi
Date: 2014.08.14
16:29:42 IST
Reason:
Mr. Navnit Kumar, Adv.
M/s. Corporate Law Group, Advs.
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Mr. Ranjan Mukherjee, Adv.
Mr. Apoorv Kurup, Adv.
Mr. C.D. Singh, Adv.
Ms. Ruchi Sahay, Adv.
Mr. Shivaji M. Jadhav, Adv.
Mr. Piyush Kumar, Adv.
Mr. Samir Ali Khan, Adv.
Mr. Naveen Sharma, Adv.
Ms. Swati B. Sharma, Adv.
Mr. Mishra Saurabh, Adv.
Mr. Soumya Chakraborty, Adv.
Mr. Anip Sachthey, Adv.
Mrs. K. Enatoli Sema, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira ,Adv.
Mr. Ajay Bansal, AAG
Mr.J.S. Chhabra, Adv.
Mr. Rakesh Kumar, Adv.
Mr. Devendra Singh, Adv.
Mr. Rajeev Kumar, Adv.
Mr. Gaurav Yadav, Adv.
Mr. V.G. Pragasam, Adv.
Mr. S.J. Aristotle, Adv.
Mr. Prabu Ramasubramanian, Adv.
Ms. Hemantika Wahi, Adv.
Ms. Puja Singh, Adv.
Giss Antony, Adv.
Mr. Anil Shrivastav, Adv.
Mr. Rituraj Biswas, Adv.
Mr. A. Shrivastav, Adv.
Mr. Gopal Singh, Adv.
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M/s Arputham Aruna & Co. ,Adv.
Mrs. Aruna Mathur, Adv.
Mr. Yusuf, Adv.
Mr. Sanjiv Sen, Sr. Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Dilpreet Singh, Adv.
Mr. Yash Bandi, Adv.
Mr. Avijit Saxena, Adv.
M/s. Karanjawala & Co., Advs.
Mr. Manish Kumar, Adv.
Mr. Abhijit Sengupta ,Adv.
Mr. Balaji Srinivasan ,Adv.
Mr. B. S. Banthia ,Adv.
Mrs Rachna Gupta ,Adv.
Mr. G. N. Reddy ,Adv.
Mr. Himinder Lal ,Adv.
Mr. Irshad Ahmad ,Adv.
Mr. Jagjit Singh Chhabra ,Adv.
Mr. Khwairakpam Nobin Singh ,Adv.
Mr. Praveen Chaturvedi ,Adv.
Mr. Ratan Kumar Choudhuri ,Adv.
Mr. Samir Ali Khan ,Adv.
Mr. Shibashish Misra ,Adv.
Mr. Sunil Fernandes ,Adv.
Mr. V. G. Pragasam ,Adv.
Mr. Vinay Garg ,Adv.
Ms. A. Subhashini ,Adv.
Ms. Kamini Jaiswal ,Adv.
Ms. Liz Mathew ,Adv.
Ms. Naresh Bakshi ,Adv.
Ms. Rachana Srivastava ,Adv.
Mr. Ankur Mittal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post the matter on 16th September, 2014.
[RAJNI MUKHI] [USHA SHARMA]
SR. P.A. COURT MASTER
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