Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Odisha - Subsection Section 26(b) in The Orissa Bhoodan and Gramdan Rules, 1972 (b)make an application to the Tahsildar having jurisdiction for eviction of the allottee for the land under Section 23 of the Act ;
