Chattisgarh High Court
Durga Prasad Kushwaha vs State Of Chhattisgarh 28 Wppil/3/2018 ... on 23 July, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPPIL No. 49 of 2018
Durga Prasad Kushwaha Versus State of Chhattisgarh & Others
23/07/2018 Shri Prateek Sharma, counsel for the petitioner.
Shri YS Thakur, Additional AG for the State.
Shri Amrito Das, counsel for respondents 3 & 4.
Post the matter after 3 weeks. In the meanwhile, the State will examine the matter in a holistic way and revert to the Court as to how they have themselves enforced the ban upon Gutkha.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Prashant Kumar Mishra) Chief Justice Judge Barve