Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 29 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005 29. The Commission may send its permanent staff on deputation to other undertakings on the terms and conditions of of deputation prevalent in the State Govt.
