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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(ii) in The Bihar and Orissa Excise Act, 1915

(ii)enter and inspect, at any time during which the same may be open, any place in which any [intoxicant] [Substituted by A.L.O., 1937, for 'excisable article.'] is kept for place as aforesaid; and