Section 54(1)(iii) in The Nalanda Open University Act, 1995

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State of Bihar - Subsection

Section 54(1)(iii) in The Nalanda Open University Act, 1995

(iii)if an employee of another University of this State, who under the Act of that University, is to retire on attaining the age of sixty-two years, joins the service of this University, such an employee shall retire on the date on which he attains the age of sixty-two years:

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State of Bihar - Subsection

Section 54(1)(iii) in The Nalanda Open University Act, 1995