Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act] Union of India - Subsection Section 96(1)(a) in The Wakf Act, 1995 (a)to lay down general principles and policies of waqf administration in so far as they relate to the secular activities of the auqaf;