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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(e) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(e)Tying of the legs of a bullock, or beating with stick or whip, or kicking, or use of any device like 'Pinjari' or device capable of causing any pain to or giving electric shock to a bullock, or any means or squeezing of genitals, or kicking on genitals, or injuring the genitals with spiked bits, or twisting of tail, or biting of tail by the cart-man or the person racing a bullock shall be strictly prohibited ;