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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 28 in The Food Corporations Act, 1964

28. Lending by Food Corporation on security of foodgrains.

A Food Corporation may lend or advance money to any person engaged in the production of foodgrains upon the security of foodgrains or such other security as may be prescribed, for any purpose connected with such production.