Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 209 in The United Provinces Tenancy Act, 1939 209. Definition of thekedar, etc . - The form of lease of a thekedar is called a "theka", the person who grants it, the "lessor" and the area to which it relates, the "theka area".
