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[Cites 0, Cited by 0] [Section 106BI(1)] [Section 106BI] [Entire Act]

State of Uttarakhand - Subsection

Section 106BI(1)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)causes or allows any vehicle, with or without an animal harnessed thereto, to remain or stand so as to cause obstruction in any public street in a controlled rural area longer than may be necessary for loading or unloading or for taking up or setting down passengers, or