Himachal Pradesh High Court
Palam Singh vs . State Of H.P. & Ors. on 31 October, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Palam Singh Vs. State of H.P. & Ors.
CWP No. 7592/202231.10.2022 Present: Mr. Atul Kumar, Advocate vice Mr. Kulwant Chauhan, .
Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. R.P. Singh, Deputy Advocate General, for the respondents.
CWP No.7592/2022 & CMP No.15063/2022 Learned Deputy Advocate General seeks time to obtain instructions. Stand over till 02.11.2022 at serial No.1.
( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge 31st October, 2022(Rohit) ::: Downloaded on - 01/11/2022 20:34:03 :::CIS