Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 6 in The M.P. Horse Sickness Act, 1960 6. Establishment of quarantine stations. (1)The State Government may establish quarantine stations for the inspection and detention of horses along the routes appointed under Section 4.(2)All horses imported or intended to be exported shall be produced at such quarantine stations.
