Supreme Court - Daily Orders
Union Of India vs Sehdev Paswan on 1 July, 2015
ITEM NO.19 REGISTRAR COURT. 2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s).
29030-29031/2012
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
SEHDEV PASWAN & ORS. Respondent(s)
(with office report)
Date : 01/07/2015 These petitions were called on for hearing today.
For Petitioner(s)
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Mr. Mishra Saurabh,Adv.
Ms. Uttara Babbar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time, as last chance is given to the learned counsel for the petitioners for filing the affidavit in proof of dasti service of notice already issued to the respondent No. 63.
List again on 4.9.2015.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.07.02 16:13:10 SCT Reason: