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[Cites 0, Cited by 0] [Section 304S(1)] [Section 304S] [Entire Act]

State of Himachal Pradesh - Subsection

Section 304S(1)(e) in The Himachal Pradesh Municipal Corporation Act, 1994

(e)fraudulently puts into any ballot box anything other than the ballot paper which he is authorised by law to put in ;or