Section 3(3)(c) in The Bihar Irrigation, Flood Management and Drainage Rules, 2003

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3)(c) in The Bihar Irrigation, Flood Management and Drainage Rules, 2003

(c)if any discrepancy in plot No and khesra is found by any land owner he shall inform the same to the Canal Officer through the concerned Junior Engineer for its rectification within a week of such declaration.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Bihar - Subsection

Section 3(3)(c) in The Bihar Irrigation, Flood Management and Drainage Rules, 2003