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State of Gujarat - Section

Section 84 in Gujarat High Court Rules, 1993

84. Provision of Order XLI, CPC and rules re: regular appeals to apply to Letters Patent Appeals.

- Except as otherwise provided in this Chapter, the provisions of order XLI of the Code of Civil Procedure and the rules herein contained applicable to regular appeals shall apply to Letters Patent Appeals.Chapter-VII Processes, Process fees, Printing charges, Security for costs, and other procedure after admission - Check?