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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jharkhand - Subsection

Section 15(2)(b) in Jharkhand Advocates' Welfare Fund Act, 2012

(b)the death or other cessation of practice or voluntary suspensions of practice of any of its members within thirty days from the date of occurrence thereof;