Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2)(a) in The Oriental Gas Company Act, 1960

(a)the manner of service of the copy of the notification under section 3 on the Company,
(aa)[ the terms and conditions of service of persons employed in the undertaking of the Company and referred to in sub-section (2B) of section 7,] [Clause (aa) inserted by W.B. Act 6 of 1970, w.e.f. 1.10.1960.]