Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

1. Short title, extent, commencement and application.

(1)These rules may be called the Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012.
(2)They shall extend to all the areas where the Andhra Pradesh Excise Act, 1968 is in force.
(3)They shall come into force at once.
(4)These rules shall apply for the grant of licence for selling IMFL and FL in retail by shop, conditions governing such licence and transport of IMFL and FL by such licence holders.