Section 25(2)(g) in The Seeds Act, 1966

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(g) in The Seeds Act, 1966

(g)the form and manner in which and the fee on payment of which an appeal may be preferred under section 11 and the procedure to be followed by the appellate authority in disposing of the appeal;

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Union of India - Subsection

Section 25(2)(g) in The Seeds Act, 1966