Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(4) in The U.P. Entertainments and Betting Tax Rules, 1981

(4)Tickets shall be issued in serial order for each enclosure and the name and number of enclosures and the kind and amount of bets to be accepted shall be intimated in writing by the stewards to the District Magistrate.