Gauhati High Court
Page No.# 1/3 vs The State Of Nagaland And 5 Ors on 28 April, 2023
Author: Chief Justice
Bench: Chief Justice
Page No.# 1/3
GAHC010070292023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1790/2023
TEPUNOL YORE AND 3 ORS.
DISTRICT PROJECT OFFICER, DIST.- CHUMUKEDIMA, NAGALAND.
2: I. ACATO CHISHI
DISTRICT PROJECT OFFICER
DIST.- NIULAND
NAGALAND.
3: ALEMLA AIER
DISTRICT PROJECT OFFICER
DIST. PEREN
NAGALAND.
4: P. LIPICHEM SANGTAM
ASSISTANT PROJECT OFFICER
DIST. KIPHIRE
NAGALAND
VERSUS
THE STATE OF NAGALAND AND 5 ORS.
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
NAGALAND, KOHIMA, NAGALAND.
2:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF LAND RESOURCES DEVELOPMENT
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
3:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
GOVERNMENT OF NAGALAND
KOHIMA
Page No.# 2/3
NAGALAND.
4:THE DIRECTOR
DIRECTOR OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
5:R. IMTISUNGKUM
DEPUTY DIRECTOR
DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
6:BIREN CHETTRI
DISTRICT PROJECT OFFICER
DISTRICT- MON
NAGALAND
For the Petitioner(s) : Mr. D.K. Mishra, Sr. Adv.
Ms. Samina Jahan,
Mr. B. Prasad.
For the Respondent(s) : Mr. N. Gautam (R-2 & 4),
Mr. S. Borgohain (R-6),
Mr. B. Chakma (R-6).
BEFORE
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE MITALI THAKURIA
ORDER
28.04.2023 A joint request is made by the learned counsel representing the parties to Page No.# 3/3 adjourn the matter.
List after 2(two) weeks.
Sd/- Mitali Thakuria Sd/- Sandeep Mehta JUDGE CHIEF JUSTICE Comparing Assistant