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[Cites 0, Cited by 0] [Section 24G(2)] [Section 24G] [Entire Act]

State of Rajasthan - Subsection

Section 24G(2)(a) in Rajasthan Tenancy (Government) Rules, 1955

(a)[ The Tehsildar shall permit the removal upto 15 trees subject to the ceiling limit of aforesaid proviso. [Substituted by No. F. 6(23) Revenue/Gr. IV/79/60, Dated 2-9-1986, Published in Rajasthan Government Gazette, IV-C(I) Extraordinary, Dated 18-9-1986, p. 165.]