Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(b) in Tamil Nadu Chit Funds Act, 1961

(b)give such particulars as will disclose the nature of the assets and liabilities and how the value of the assets has been arrived at.