Bombay High Court
Hansa Research Group Pvt. Ltd., And Ors vs Sachin Vaze And Ors on 6 November, 2020
Bench: S. S. Shinde, M. S. Karnik
94, 95, 96, 9 wpst 4132.20 & ors.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION STAMP NO. 4132 OF 2020
WITH
INTERIM APPLICATION ST.NO. 4278 OF 2020 (NOT ON BOARD)
Arnab Goswami ....Petitioner
Vs.
The State of Maharashtra ..... Respondent
ALONG WITH CRIMINAL WRIT PETITION STAMP NO. 4287 OF 2020 (NOT ON BOARD) Parveen Rajesh Singh (Sister of Feroz Shaikh) .. Petitioners Vs. State of Maharashtra and ors. .. Respondents Mr.Harish Salve- Senior Advocate Mr.Mahesh Jethmalani - Senior Advocate Mr.Abad Ponda - Senior Advocate Ms.Malvika Trivedi a/w Mr.Saket Shukla, Mr.Mrinal Ojha, Mr.Vasanth Rajasekaran, Mr.Debarshi Dutta, Mr.Rajat Pradhan, Mr.Biswadeep Chakravarty, Ms.Madhavi Doshi, Mr.Sanjeev Sambasivan, Mr.Siddhant Kumar i/ b Phonenix Legal for Applicant in I.A.St.No.4278/2020 & Petitioner in WP St.4132/2020.
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94, 95, 96, 9 wpst 4132.20 & ors.doc Mr.Nikhil Mengde a/w Ms.Esha Bhadoria, Advocate for Petitioner in WP st.4287/2020 (not on board) Mr.Shirish Gupte, Senior Advocate a/w Mr.Vaibhav Karnik a/w Mr.Karansingh Rajput for Intervener (Akshata Anvay Naik). Mr.Nilesh Ojha a/w Mr.Partho Sarkar i/b Mr.Abhishek Mishra for Intervener (Mursalin Asijit Shaikh). Mr.Devdatta Kamat, Senior Advocate a/w Mr.Inamdar & Mr.Shah, for Respondent No.3.
Mr.Amit Desai, Senior Advocate a/w Mr.Deepak Thakare, PP for State.
WITH CRIMINAL WRIT PETITION STAMP NO. 3979 OF 2020 Hansa Research Group Pvt.Ltd. ....Petitioner Vs. Sachind Vaze and ors. ..... Respondents Mr.C.S.Vaidyanathan, Mr.K.G.Menon, Mr.Nachiket Jaywant i/b Mr.Amol Phoujdar For Petitioner Mr.Deepak Thakare, PP a/w Mr.J.P.Yagnik, APP for State 2/4 94, 95, 96, 9 wpst 4132.20 & ors.doc WITH CRIMINAL WRIT PETITION STAMP NO. 1543 OF 2020 Adnya Anvay Naik ....Petitioner Vs. The State of Maharashtra ..... Respondent Mr.Vaibhav Karnik a/w Mr.Subodh Desai for Petitioner. Smt.A.S.Pai, APP for State.
WITH CRIMINAL WRIT PETITION STAMP NO.4221 OF 2020 Nitish Sarda ....Petitioner Vs. The State of Maharashtra and ors. ..... Respondents Mr.Vijay Aggarwal a/w Mr.Ishwar Nankani a/w Mr.Karan Kadam, a/ w Mr.Mudit Jain i/b Rahul S. Agarwal for Petitioner. Mr.Deepak Thakare, PP a/w Mr.J.P.Yagnik, APP for State CORAM : S. S. SHINDE & M. S. KARNIK, JJ DATE : 06th NOVEMBER, 2020 P.C. :
. Heard Mr.Harish Salve, learned Senior Counsel for the Petitioner in WPST/4132/2020 for a considerable time. There are other two Petitions - WPST/3979/2020 & WPST/1543/20. Those 3/4 94, 95, 96, 9 wpst 4132.20 & ors.doc are required to be heard. There is a Petition fled by the original informant which also will have to be heard. Since there is consensus amongst the learned Counsel appearing for the Petitioners and Respondents in respective Petitions that the hearing of these matters can be continued on 07/11/2020 at 12.00 p.m., Registry to place aforesaid matters for hearing on 07/11/2020 at 12.00 p.m.
2. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
(M.S.KARNIK, J. ) (S.S.SHINDE, J.)
Digitally signed
Urmila by Urmila P.
Ingle
P. Date:
2020.11.06
Ingle 19:25:09
+0530
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