Section 2(j) in The Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973
(j)[ "Annual Report" means consolidated report of the contents of the audit reports, prepared by the Director Local Fund Audit as referred to in the Section 9 of the said Adhiniyam.] [Added by C.G. Act No. 9 of 2011, dated 26.4.2011.]
